Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(2)(c) in The Bombay Diseases of Animals Act, 1948

(c)certifies in writing that any animal is infective, though not diseased the animal shall be dealt with in such manner as may be prescribed.