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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1)(b) in The Himachal Pradesh Town and Country Planning Act, 1977

(b)for development for the purpose of the Union or State Government or a local authority or a Special Area Development Authority constituted under this Act, or