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[Cites 0, Cited by 0] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(4) in The Coal Mines Regulations, 2017

(4)The owner, agent or manager of a mine shall provide at suitable places in the mine dubbing and revolving brushes or make other suitable alternative arrangements for the cleaning of protective footwear by the persons using them:Provided that it shall be the responsibility of the person supplied with the protective footwear to arrange the repair of the same at his own cost.