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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(2) in The Bombay Weights and Measures Act, 1932

(2)An appeal shall lie within the time prescribed from the decision under subsection (1) to Government or such officer as Government may appoint in this behalf. The decision of Government or such officer under this sub-section shall be final.