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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(a) in The Gujarat Water Supply and Sewerage Board Act, 1978

(a)the properties and assets (including water works, buildings laboratories, stores, vehicles, furnitures and other furnishings) specified in that behalf which immediately before the appointed date were vested in the State Government for the purposes of the Gujarat Public Health Engineering Service shall vest in and stand transferred to the Board; and