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[Cites 0, Cited by 0] [Section 415] [Entire Act]

State of Goa - Subsection

Section 415(1) in Goa Prisons Rules, 2006

(1)There shall be a committee constituted under the provision of section 36A of the Act for fixing amount of the compensation to the deserving victims from the Common Victims Compensation Fund created for jails.