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Himachal Pradesh High Court

Nirmla Tanwar & Others vs Jiwan Malik & on 11 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Nirmla Tanwar & others Versus Jiwan Malik & others CMPMO No.108 of 2022 11.04.2022 Present: Mr. Sudhir Thakur, Sr. Advocate, with Mr. Karun Negi, Advocate, for the petitioners.

CMPMO No.108 of 2022 Let dasti notice be issued to respondents, returnable for 21.04.2022. Steps for dasti service of the respondents be taken during the course of th day itself. Dasti notice be handed over to the learned counsel by 12.04.2022. On the next date of hearing, list before the appropriate Bench.

CMP No.4034 of 2022 Notice in above terms.

(Ajay Mohan Goel) Judge April 11, 2022 (Rishi) ::: Downloaded on - 11/04/2022 20:11:53 :::CIS