Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 22 December, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD. ..... Petitioner
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Abhishek Puri and Mr.
V. Siddharth, Advocates.
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: Mr. Atul Chitale, Senior Advocate
with Mr. Purvesh Buttan and Ms.
Tanvi, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.12.2021
[VIA HYBRID MODE]
I.A. 15613/2018 (under Section 151 of Code of Civil Procedure, 1908 on behalf of Respondent for release of 50% of the awarded amount as deposited by the Petitioner in terms of compliance of order dated 27.09.2018 passed by this Court) in O.M.P. (COMM) 134/2018
1. After making submissions for some time, counsel for the Applicant prays that the application be taken up on 28th January, 2022.
2. List accordingly.
SANJEEV NARULA, J DECEMBER 22, 2021/nd Signature Not Verified Signed By:SAPNA SETHI Signing Date:24.12.2021 13:17:37