Madras High Court
Multicity Digital Consortium Private ... vs Union Of India on 7 January, 2022
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.No.16752 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07.01.2022
CORAM
THE HON'BLE MR. JUSTICE KRISHNAN RAMASAMY
W.P.No.16752 of 2018
and W.M.P.No.19933 of 2018
Multicity Digital Consortium Private Limited,
Rep. by its Managing Director,
K.Raja ...Petitioner
Vs
1.Union of India,
Represented by its Secretary,
The Ministry for Information and Broadcasting,
Room No.116, 'A' Wing,
Shastri Bhawan, New Delhi -110 001.
2.The Chairman,
Telecom Regulatory Authority of India,
Jawaharlal Nehru Marg,
(Opp to Ramleela Maidhan),
New Delhi - 110 002.
3.The District Collector,
District Collector Office,
Thiruvarur District,
Thiruvarur. ... Respondents
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https://www.mhc.tn.gov.in/judis
W.P.No.16752 of 2018
Prayer Writ Petition filed under Section 226 of the Constitution of India,
prayed for the issuance of Writ of Mandamus, directing the first respondent to
permit the petitioner Company to provide Analogue Signal to its customers, to
whom set top box is not provided, until the petitioner's company provide set top
box to all its customers like similarly placed Multi System Operators from its
control room at Thiruvarur District.
For Petitioner : Mr.B.Prasannavinoth
For R1 & R2 : Mr.S.Janarthanan.
Senior Panel Central Government
Standing Counsel
For R3 : Mr.M.Shahjahan
Special Government Pleader
ORDER
When the matter is taken up for hearing today, the learned counsel for the petitioner submitted that the prayer sought for in this Writ Petition has become infructuous.
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2.Recording the submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as infructuous. No costs.
Consequently, connected miscellaneous petition is closed.
07.01.2022 Index: Yes/No Internet:Yes/No Speaking Order/Non Speaking Order rst To
1.The Secretary, Union of India, The Ministry for Information and Broadcasting, Room No.116, 'A' Wing, Shastri Bhawan, New Delhi -110 001.
2.The Chairman, Telecom Regulatory Authority of India, Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan), New Delhi - 110 002.
3.The District Collector, District Collector Office, Thiruvarur District, Thiruvarur.
3/4https://www.mhc.tn.gov.in/judis W.P.No.16752 of 2018 KRISHNAN RAMASAMY.J., rst W.P.No.16752 of 2018 and W.M.P.No.19933 of 2018 07.01.2022 4/4 https://www.mhc.tn.gov.in/judis