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Union of India - Section

Section 200 in The Navy (Pension) Regulations, 1964

200. Payment of life-time arrears of pension by money orders.

- Subject to the provisions of regulation 184, the payment of arrears of pension of deceased pensioners who were drawing their pensions through treasuries and pension paymasters may be made to their heirs by postal money ordered provided the amount of arrears does not exceed Rupees on hundred in cases where the pension is payable monthly, and Rupees three hundred in other cases.The money order commission shall be deducted from the arrears of pension remitted.