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State of Rajasthan - Section

Section 8 in Rajasthan Lunacy Rules, 1962

8. Documents to accompany a lunatic sent to a Mental Hospital

- The Superintendent shall see that the documents detailed below and such other documents as may be from time to time prescribed accompany every lunatic sent to the asylum and any defect or omission discovered therein shall be brought to the notice of the authority or person concerned with a view to its prompt rectification :--A-Documents to be forwarded by the Magistrate in the case of a lunatic placed under restraint upon petitions :-