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State of Madhya Pradesh - Section

Section 31 in The M.P. Jan Shiksha Adhiniyam, 2002

31. Access to progress report and answer books.

- The head master or the incharge of the school shall prepare progress report of each student and give the report to the parent, to inform the academic progress and overall development of their wards. The parent shall have easy access to the answer books in such manner as may be prescribed.