Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Assam - Subsection Section 145(1) in Rules Under the Land and Revenue Regulation (1)An application under section 81 of the Regulation may be made to the [* * *] [Deleted vide notification No. RSS 351/64/101, dated 18th May 1967)] [Board.]
