Supreme Court - Daily Orders
Charan Dass Chauhan vs The Nathpa Jhakri Hydel Proj.Corp.. on 10 May, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.5 OF 2016
IN
CIVIL APPEAL NO. 2127 OF 1989
CHARAN DASS CHAUHAN APPELLANT(S)
VERSUS
THE NATHPA JHAKRI
HYDEL PROJ.CORP.& ORS. RESPONDENT(S)
O R D E R
Heard Shri B.K. Satija, learned counsel for the respondent No.1 and perused the relevant material.
Application for recalling of order dated 24.02.2016 is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(PRAFULLA C. PANT)
NEW DELHI
MAY 10, 2016
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2016.05.11
17:52:57 IST
Reason:
ITEM NO.3 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 5/2016 in Civil Appeal No(s). 2127/2012
CHARAN DASS CHAUHAN Appellant(s)
VERSUS
THE NATHPA JHAKRI HYDEL PROJ.CORP.& ORS. Respondent(s)
(Wsith appln. for recalling the court's order dt. 24.02.2016 and office report) Date : 10/05/2016 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE PRAFULLA C. PANT For Appellant(s) Mr. Balraj Dewan,Adv.
For Respondent(s) Mr. B. K. Satija,Adv.
UPON hearing the counsel the Court made the following O R D E R Heard Shri B.K. Satija, learned counsel for the respondent No.1 and perused the relevant material.
Application for recalling of order dated 24.02.2016 is dismissed.
(Neetu Khajuria) (Asha Soni) Sr.P.A. Court Master (Signed order is placed on the file.)