Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(22)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22)(a) in The Bengal Money-Lenders Act, 1940

(a)for the recovery of a loan advanced before or after the commencement of this Act;