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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(1)On the date specified, every entry in the Parcha Khatauni shall be read out to all persons present. If any person interested admits the entry to be correct, the admission shall be noted in the space provided for the purpose and the signature of all persons concerned present at the proceeding shall be obtained.