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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(6) in Service Tax Return Preparer Scheme, 2009

(6)The Board may, on the recommendation of the Resource Centre, terminate the agreement with the Partner Organisation and may -
(a)enter into an agreement with any other Partner Organisation; or
(b)assign its functions to the Resource Centre,
if in its opinion, the Partner Organisation has failed to perform its functions properly.