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[Cites 0, Cited by 0] [Section 77D] [Entire Act]

State of Rajasthan - Subsection

Section 77D(a) in The Rajasthan Excise Rules, 1956

(a)Any District Excise Officer specially empowered in that behalf may accept, in lieu of cancellation or suspension of a licence, permit or pass or by way of composition of an offence sum of money not exceeding Rupees Five Hundred.