Delhi High Court - Orders
Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 9 September, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 573/2024
ANJALI BIRLA D/O SHRI OM BIRLA .....Plaintiff
Through: Mr.Sanjay Khetarpal,
Mr.Aditya Bharat
Manubarwala, Mr.Nitesh
Goyal, Ms.Prakriti Anand,
Ms.Lisa Sankrit, Advs.
versus
X CORP. & ORS. .....Defendants
Through: None
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.09.2024 I.A. 38887/2024
1. It has been put to the learned counsel for the plaintiff that at the present stage, this application is not maintainable. He prays for an adjournment.
2. Re-list on 15th October, 2024 before the learned Joint Registrar (Judicial) NAVIN CHAWLA, J SEPTEMBER 9, 2024/Arya/SJ Click here to check corrigendum, if any This is a digitally signed order.
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