Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 12 in Chhattisgarh Rice Custom Milling Order, 2016 12. Duty to comply with orders and directions. - Every miller or any other person shall comply with all orders and directions issued by the Competent Authority under powers conferred by this Order.
