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Bombay High Court

Silverline Technologies Ltd. And Anr vs Nayana Gaikwad And Ors on 15 February, 2021

Author: A. S. Gadkari

Bench: A. S. Gadkari

            ssm                         1                  249.wp2908.05gp.doc

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL WRIT PETITION NO.2908 OF 2005

Silverline Technologies Ltd. & Anr.                      ....Petitioners.

                   Vs.

Nayana Gaikwad & Ors.                                    ....Respondents.

                                      WITH
                      CRIMINAL WRIT PETITION NO. 2909 OF 2005

Silverline Technologies Ltd. & Anr.                      ....Petitioners.

                   Vs.

Rijuta Ghate & Ors.                                      ....Respondents.

None for the Petitioner/s.
Mr. Amit Palkar, APP for the Respondent-State.

                                               CORAM : A. S. GADKARI, J.

DATE : 15th FEBRUARY, 2021. P.C.:-

None for the Petitioners.
Dismissed for non-prosecution.
(A.S. GADKARI, J.) 1/1 ::: Uploaded on - 17/02/2021 ::: Downloaded on - 17/02/2021 20:49:01 :::