Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(2)(b) in The Orissa Fire Service Act, 1993 (b)the designations under which the officers may be appointed under Sub-section (3) of Section 4 to assist the Director;