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[Cites 0, Cited by 0] [Section 74(10)] [Section 74] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 74(10)(e) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(e)Notwithstanding anything contained in any judgment, decree or order of any court, the provisions of this Regulation, other than sections 99 to 101, shall be deemed to have come into force with effect from the 1st day of July, 2017.