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[Cites 0, Cited by 0] [Section 21(10)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(10)(i) in Punjab Manufactured Drugs Rules, 1959

(i)In the case of preparations containing cocaine, morphine or diacetylmorphine, the bottles, phials, packages, or other containers of these preparations or the lables affixed to them shall either plainly show the actual quantity of the drugs present in each container, or give sufficient particulars to admit of the ready calculation of such quantity.