Section 1(2) in Tamil Nadu Cultivating Tenants Protection Act, 1955
(2)[ It extends to the whole of the State of Tamil Nadu, other than the areas to which the Malabar Tenancy Act, 1929 ([Tamil Nadu] [Substituted for the Original sub-section (2) by section 2(a) of the by Tamil Nadu Cultivating Tenants Protection (Amendment) Act, 1956 (Tamil Nadu Act XIV of 1956).] Act XIV of 1930), extends.]
