Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1731] [Entire Act] Union of India - Section Section 80J in The Income Tax Act, 1961 80J. Deduction in respect of profits and gains from newly established industrial undertakings or ships or hotel business in certain cases. - [Omitted by the Finance (No. 2) Act, 1996 (33 of 1996), section 29 (w.r.e.f. 1-4-1989).] [ Inserted by Act 22 of 2007, Section 31 (w.e.f. 1.4.2008).]
