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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Set back from regular line of the street for Cinema/Assembly buildings. - No person shall erect a building intended to be used as a cinema theatre or public assembly hall or convert the use of any existing building to any such purpose, unless such building is set back at least 9 metres from the regular line of the street or from the street, if no such line exists. Further the location for such building shall be governed by the provisions of development plans (if any) and subject to approval of the Authority.