Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(2) in The Mines Rescue Rules, 1985 (2)During the course of rescue or recovery work, person or persons shall be stationed at the entrances to the belowground mine and shall keep a written record of all persons entering and leaving such mine, and the time thereof.
