Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Maharashtra - Subsection Section 16A(3) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962 (3)Where any dairy farm is approved by the State Government the fact about such approval shall be notified in the Official Gazette.]
