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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(5) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(5)The Commission may at anytime frame separate Regulations, through notifications, for fixation of tariff in accordance with the guidelines under section 28(2) of the Act.