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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)the applicant is recommended by his Captain and possesses the prescribed educational qualifications and medical standard for the new [rank] [Substitued by S.R.O. 192, dated 10th September, 1973], and