Supreme Court - Daily Orders
Union Of India vs Raviraj Foils Limited on 13 October, 2023
ITEM NO.24 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37800/2023
(Arising out of impugned final judgment and order dated 06-01-2023
in WPL No. 32167/2022 passed by the High Court of Judicature at
Bombay)
UNION OF INDIA Petitioner(s)
VERSUS
RAVIRAJ FOILS LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.206633/2023-CONDONATION OF DELAY
IN FILING and IA No.206635/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. N. Venkatraman, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. V.c. Bharathi, Adv.
Mr. Bansuri Swaraj, Adv.
Mr. Sarthak Karol, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Tag with SLP (C) No.20020/2022 titled “Union of India vs. Realstrips Ltd. and Ors.” and other connected matters.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2023.10.14
13:20:04 IST
Reason: