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Allahabad High Court

Mayur Farm Pvt. Ltd. vs Alok Tandon,Chairman N.O.I.D.A. And ... on 16 December, 2019

Author: Suneet Kumar

Bench: Suneet Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5162 of 2019
 

 
Applicant :- Mayur Farm Pvt. Ltd.
 
Opposite Party :- Alok Tandon,Chairman N.O.I.D.A. And Others
 
Counsel for Applicant :- Arvind Srivastava,Sarveshwari Prasad
 
Counsel for Opposite Party :- Kaushalendra Nath Singh
 

 
Hon'ble Suneet Kumar,J.
 

Heard Sri K.N. Tripathi, learned Senior Advocate, assisted by Sri Yanendra Pandey and Sri Rishab Kumar, learned counsels for the applicant and Sri M.C. Chaturvedi, learned Senior Advocate, assisted by Sri Kaushalendra Nath Singh, learned counsels for the opposite party.

Judgement reserved.

Order Date :- 16.12.2019 K.K. Maurya