Allahabad High Court
Mayur Farm Pvt. Ltd. vs Alok Tandon,Chairman N.O.I.D.A. And ... on 16 December, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 5162 of 2019 Applicant :- Mayur Farm Pvt. Ltd. Opposite Party :- Alok Tandon,Chairman N.O.I.D.A. And Others Counsel for Applicant :- Arvind Srivastava,Sarveshwari Prasad Counsel for Opposite Party :- Kaushalendra Nath Singh Hon'ble Suneet Kumar,J.
Heard Sri K.N. Tripathi, learned Senior Advocate, assisted by Sri Yanendra Pandey and Sri Rishab Kumar, learned counsels for the applicant and Sri M.C. Chaturvedi, learned Senior Advocate, assisted by Sri Kaushalendra Nath Singh, learned counsels for the opposite party.
Judgement reserved.
Order Date :- 16.12.2019 K.K. Maurya