Section 62 in The Orissa Dental Council Rules, 1969
62.
On the resignation, death, insolvency or on vacating the office for any reason specified under the provisions of Section 2 by any member of the State Council the Registrar shall draw the attention of President and notify the same to the electorate or to the State Government in order that the same may be filled up.Chapter-IV Powers and Duties of the President and Vice-President
