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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(5) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(5)The parties shall appear before the chairperson of the local authority concerned on the date fixed for hearing which shall not be later than thirty days from the date of filing of appeal.