Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

Bombay Presidency - Subsection

Section 37(xiii) in The Bombay University Act, 1974

(xiii)the appointment, for a specified period, of teachers and other academic staff working in any other University or organisation for undertaking joint projects;