Meghalaya High Court
Shri Small Phawa vs State Of Meghalaya & Ors on 10 September, 2018
Bench: Mohammad Yaqoob Mir, S.R. Sen
Serial No.03
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl.A. No.5/2016
Date of Order: 10.09.2018
Shri Small Phawa Vs State of Meghalaya & ors
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. SP Mahanta, Sr. Adv with
For the Respondent(s) : Ms. S Rai, Adv
Mr. S Sen Gupta, Addl.PP
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Learned Addl.PP states that he may be given some time to go through the record, Registry to permit under the supervision of Deputy Registrar (Judicial).
List again on 24.09.2018.
(S.R. Sen) (Mohammad Yaqoob Mir)
Judge Chief Justice
Meghalaya
10.09.2018
"Lam AR-PS"