Section 7(2) in The Animal Birth Control (Dogs) Rules, 2001
(2)The dog capturing squad shall consist of-(i)The driver of the dog van;(ii)Two or more trained employees of the local authority who are trained in capturing of dogs;(iii)One representative of any of the animal welfare organisation.Each member of the dog squad shall carry, a valid identity card issued by the local authority. The dog capturing squad will be accompanied by a representative of an Animal Welfare Organisation nominated for the purpose.
