Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(2)(c) in The Punjab Local Authorities (Census Expenses Contribution) Act, 1950 (c)the manner in which and the extent to which any duty connected with census may be performed by a local authority.