Section 10(2) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017
(2)The payment of charges for Deviation shall have a priority and the intrastate entity shall pay the indicated amount within five (5) days from the date of issue of the statement of Charges for Deviations including Additional Charges for Deviation by SLDC into the "State Deviation Pool Account Fund".
