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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3)(iii) in First Statutes of Team Lease Skills University

(iii)The Provost shall hold the office for a term of three years and is eligible for reappointment for another term provided that he/she shall demit the office on attaining maximum age prescribed by UGC or an equivalent higher education regulatory body: