Section 70 in The Karnataka Souharda Sahakari Act, 1997
70. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by notification and after publication in the Official Gazette, make such provisions [or clarification if any] [Inserted by Act 34 of 2014 w.e.f. 06.09.2014.] as appear to it to be necessary or expedient to remove the difficulty.
