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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(1)(d) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(d)time, date and place wherefrom the terms and conditions of auction and other details, including the terms and conditions required to be fulfilled and fees payable for participation in the auction can be had by the intending purchaser;