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[Cites 0, Cited by 0] [Section 55(9)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(9)(b) in The Rabindra Bharati Act, 1981

(b)all colleges and institutions affiliated to or recognised by the former University and continuing as such immediately before the appointed day shall be deemed to be affiliated to, or recognised by, the University;