Delhi High Court - Orders
Omaxe Ltd vs Asha Saini on 20 February, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~3 & 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 53/2022
OMAXE LTD. ..... Appellant
Through: Mr. Ramesh Singh, Sr. Advocate with
Mr Mukti Bodh, Advocate and Mr
Pavan Agrawal, AR
versus
ASHA SAINI ..... Respondent
Through: Mr. Abhinav Chauhan and Mr.
Praveen Mahajan, Advocates
+ FAO (COMM) 91/2022
M/S OMAXE LTD. ..... Appellant
Through: Mr. Ramesh Singh, Sr. Advocate with
Mr Mukti Bodh, Advocate and Mr
Pavan Agrawal, AR
versus
ASHA SAINI ..... Respondent
Through: Mr. Abhinav Chauhan and Mr.
Praveen Mahajan, Advocates
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 20.02.2024
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2. List on 16.04.2024.
VIBHU BAKHRU, J TARA VITASTA GANJU, J FEBRUARY 20, 2024 g.joshi Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/02/2024 at 22:05:51