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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

(4)If more than one person offer to take on lease the same plot the allotment shall be made by the chairman after consideration of the circumstances and merits of each case and the decision of the Chairman shall be final.