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Supreme Court - Daily Orders

The State Of Gujarat vs Cube Constructions Engineering ... on 31 July, 2023

Bench: A.S. Bopanna, M.M. Sundresh

     ITEM NO.19                            COURT NO.7                SECTION III

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 24511/2023

     (Arising out of impugned final judgment and order dated 07-10-2021
     in SCA No. 11486/2021 passed by the High Court of Gujarat at
     Ahmedabad)

     THE STATE OF GUJARAT & ORS.                                      Petitioner(s)

                                                  VERSUS

     CUBE CONSTRUCTIONS ENGINEERING LIMITED & ANR.                    Respondent(s)

     (IA   No.125878/2023-CONDONATION  OF   DELAY               IN    FILING   and    IA
     No.125879/2023-EXEMPTION FROM FILING O.T. )

     Date : 31-07-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)            Ms. Swati Ghildiyal, AOR
                                  Ms. Devyani Bhatt, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Having heard learned counsel for the petitioners, we see no reason to interfere with the impugned judgment at this stage.

The special leave petition stands disposed of. Pending application(s) shall also stand disposed of.

(RAJNI MUKHI) Signature Not Verified (DIPTI KHURANA) COURT MASTER (SH) Digitally signed by ASSISTANT REGISTRAR Rajni Mukhi Date: 2023.07.31 16:14:54 IST Reason: