Supreme Court - Daily Orders
The State Of Gujarat vs Cube Constructions Engineering ... on 31 July, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.19 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 24511/2023
(Arising out of impugned final judgment and order dated 07-10-2021
in SCA No. 11486/2021 passed by the High Court of Gujarat at
Ahmedabad)
THE STATE OF GUJARAT & ORS. Petitioner(s)
VERSUS
CUBE CONSTRUCTIONS ENGINEERING LIMITED & ANR. Respondent(s)
(IA No.125878/2023-CONDONATION OF DELAY IN FILING and IA
No.125879/2023-EXEMPTION FROM FILING O.T. )
Date : 31-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Having heard learned counsel for the petitioners, we see no reason to interfere with the impugned judgment at this stage.
The special leave petition stands disposed of. Pending application(s) shall also stand disposed of.
(RAJNI MUKHI) Signature Not Verified (DIPTI KHURANA) COURT MASTER (SH) Digitally signed by ASSISTANT REGISTRAR Rajni Mukhi Date: 2023.07.31 16:14:54 IST Reason: