Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19(4)] [Section 19] [Entire Act] Union of India - Subsection Section 19(4)(a) in The Prevention of Corruption Act, 1988 (a)error includes competency of the authority to grant sanction;