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State of Madhya Pradesh - Section

Section 9 in The M.P. Economiser Rules, 1959

9. Entries in certificates.

- In addition to the entries required to be made under Regulation 530 in a certificate for an economiser, tire Inspector shall state in the remarks column his requirements if any, with regard to hydraulic test, removal of lagging, brickwork or other concealing part for the next inspection to enable the owner to have the same properly prepared at that time. He shall also state in the same place his requirements regarding the repair or renewal of any part that may be considered fit only tor the period of the certificate.In the repairs column shall be entered the year of repair and description of the repair effected. Only important repairs shall be noted.