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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(2)(c) in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009

(c)Five other members who have expertise about the securities market and experience in matters of investor grievance redressal or investor education.